Section 639 of the Companies Act, 1956 - Indian Act / Law / Statute / Kanoon

639. ANNUAL REPORTS ON GOVERNMENT COMPANIES TO BE PLACED BEFORE PARLIAMENT. ETC. - OMITTED BY THE COMPANIES (AMENDMENT) ACT, 1960.

The section and heading above it, viz., "Annual reports on Government companies" omitted by the Companies (Amendment) Act, 1960.

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