Companies Act, 1956

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Section 634   [ View Judgements ]

Enforcement of orders of Courts.


634. Enforcement of orders of Courts.
    Any order made by a Court under this Act may be enforced in the same manner as a decree made by the Court in a suit pending therein.

    1[Provided that the provisions of this section shall not apply on and after the commencement of the Companies (Second Amendment) Act, 2002.]

    1. Inserted by the Companies (Second Amendment) Act, 2002, w.e.f. 13th January, 2003.

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