Section 607   [ View Judgements ]

Civil liability for misstatements in prospectus.


607. CIVIL LIABILITY FOR MIS-STATEMENTS IN PROSPECTUS.

Section 62 shall extend to every prospectus offering for subscription shares in or debentures of a company incorporated or to be incorporated outside India, whether the company has or has not established, or when formed will or will not establish, a place of business in India, with the substitution for references in section 62 to section 60 of this act of reference to section 604 thereof.

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