58B. Provisions relating to prospectus to apply to advertisement
¹[58B. Provisions relating to prospectus to apply to advertisement

The provisions of this Act relating to a prospectus shall, so far as may be, apply to an advertisement referred to in section 58A.]

1. Inserted by Act 41 of 1974, sec. 7 (w.e.f. 1-2-1975).