Section 581ZF   [ View Judgements ]

Internal audit.


581ZF. Internal audit.
    Every Producer Company shall have internal audit of its accounts carried out, at such interval and in such manner as may be specified in articles, by a chartered accountant as defined in clause (b) of sub-section (!) of section 2 of the Institute of Chartered Accountants Act, 1949 (38 of 1949).

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