Section 581O   [ View Judgements ]

Number of directors.


581-O. Number of directors.
    Every Producer Company shall have at least five and not more than fifteen directors :

    Provided that in the case of inter-State co-operative society incorporated as a Producer Company, such Company may have more than fifteen directors for a period of one year from the date of its incorporation as a Producer Company.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon