Section 581M   [ View Judgements ]

Concession, etc., to be deemed to have been granted to Producer Company.


581M. Concession, etc., to be deemed to have been granted to Producer Company.
    With effect from the transformation date, all fiscal and other concessions, licences, benefits, privileges and exemptions granted to the inter-State co-operative society in connection with the affairs and business of the inter-State co-operative society under any law for the time being in force shall be deemed to have been granted to the Producer Company.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon