Section 581K   [ View Judgements ]

Effect of incorporation of Producer Company.


581K. Effect of incorporation of Producer Company.
    Every shareholder of the inter-State co-operative society immediately before the date of registration of Producer Company (hereafter referred to as the transformation date) shall be deemed to be registered on and from that date as a shareholder of the Producer Company to the extent of the face value of the shares held by such shareholder.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon