Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 554   [ View Judgements ]

Liquidator not to pay moneys into private banking account.


554. LIQUIDATOR NOT TO PAY MONEYS INTO PRIVATE BANKING ACCOUNT.

Neither the Official Liquidator nor any other liquidator of a company shall pay any moneys received by him in his capacity as such into any private banking account.

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