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Companies Act, 1956
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 521 [
View Judgements
]
Repealed.
521. SAVING OF RIGHT OF CREDITORS AND CONTRIBUTORIES TO APPLY FOR WINDING UP. -
OMITTED BY THE COMPANIES (AMENDEMENT) ACT, 1960.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
