Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 499   [ View Judgements ]

Provisions applicable to a creditors' voluntary winding up.


499. PROVISIONS APPLICABLE TO A CREDITORS' VOLUNTARY WINDING UP.

The provisions contained in sections 500 to 509, both inclusive, shall apply in relation to a creditors' voluntary winding up.

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