Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 489   [ View Judgements ]

Provisions applicable to a members' voluntary winding up.


489. PROVISIONS APPLICABLE TO A MEMBERS' VOLUNTARY WINDING UP.

The provisions contained in sections 490 to 498, both inclusive, shall subject to the provisions of section 498, apply in relation to a members' voluntary winding up.

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