Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 442   [ View Judgements ]

Power of Court to stay or restrain proceedings against Company.


442. Power of Court to stay or restrain proceedings against company.

Powers of 1[Tribunal]

1. Subs. by Act 11 of 2003, sec. 58, for "Court"

442. Power of Court to stay or restrain proceedings against company.-
[Rep. by the Companies (Second Amendment) Act, 2002, sec. 59.]

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