Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 435   [ View Judgements ]

Transfer of winding up proceedings to District Court.


435. Transfer of winding up proceedings to District Court

1[Transfer of proceedings]

1. Heading "Transfer of proceedings" omitted by Act 11 of 2003, sec. 53.
[Rep. by the Companies (Second Amendment) Act, 2002, sec. 53.]

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