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Companies Act, 1956
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 415 [
View Judgements
]
Repealed.
415. IMMUNITY FOR ACTION TAKEN IN GOOD FAITH. -
OMITTED BY THE COMPANIES (AMENDMENT) ACT, 1965, W.E.F. 15-10-1965.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
