LawyerServices
HOME
ECOSYSTEM
DELIVERY
FEATURES
Configurations & Customizations
APIs, SSO, Data Delivery & Integrations
Consultation - Advisory Services for in-house Systems
ELM / Practice Management / Litigation
Enterprise Case Manager
Case Data Automation
Causelists & Positions
Workflows and Analytics
MIS, Reporting, Data Management
Dashboards, Analytics, Actionable Statistics
Alerts - Cases, Dates, Orders, Board, Judgements & more!
Pre-Litigation Solution
Notice Management
Notice Generation & Templates
Manage Lawyers
Manage Billing & Budgets / Spend Management
Manage Scheduling with Auto Court Data Integration
Practice Management / Matter Management - Custom Workflows
Research & Legal Tools
Case Law / Judgements Database
Live, Human Assistance
AI Powered Suggestions / Summaries
100+ All India Manuals' Comparitive Ciataions
Write Articles - Get Published
Ready, Topic-wise Case Law Diaries
Delivery of judgements - alerts on documents
Acts / Laws / Statutes / Amendments / Forms
Calculators - Court Fee, Property Conversion, and many more
Police Stations (w Jurisdiction), Advocates, and more directories
Intellectual Property [ markMyIP ]
www.markMyIP.com
Causelists - CyAT, IPAB, Daily / Monthly
Patents Manage & Search ALL
Copyrights Manage & Search ALL
TradeMarks Manage & Search ALL
AUTO SOURCED - TM / © / Patents
Auto Aggregation of Related Dates, Documents & Much More
Public Search of Marks
TM Likely Infringement Alerts
TM Pre Filing Similarity Search
Analytics, alerts, reminders & more
Compliance [ CompliSync ]
www.CompliSync.com
Monitor & Centralize Compliance
Assign, search, filter, sort & more
Time based / Event based / ect - Configure
Alerts on related GRs, Notifications, Circulars, Gazettes, etc
Professional Assistance & Interaction
Updates on law changes and impact
Analytics, Escalation, Highlight Risks
Multiple Roles / Levels for Access
Contracts [ ContractEXE ]
www.ContractEXE.com
Maintain and Manage Lifecycle
Workflow, Renewals, Action Items, Alerts, etc
Text, Data & Intelligence Extraction
PCTMS - Post Contract Tracking Management System **
Clause Library AND Ready Formats
Collaborative Tools Available
Central Repository of all documents
Auto summary and keywording for contracts
Digital Signature Integration
LegaTrace - Tracing Legal Info Across India
www.LegaTrace.com
Litigation Reports - Detailed
Trace Litigation, MCA, ROC, Info
Defaulter Lists - Across the country
GST, PAN, IP Ownership, Social Media, and much more
FIR Search*
Find Lawyers
Find Execution Partners
Litigation Management*
Arbitration & Mediation
ABOUT
CONTACT
Login
LawyerServices Members' Log In
Enter OTP Sent To Your E-Mail:
Companies Act, 1956
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 413 [
View Judgements
]
Repealed.
413. POWERS OF ADVISORY COMMISSION. -
OMITTED BY THE COMPANIES (AMENDMENT) ACT, 1965, W.E.F. 15-10-1965.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
