Companies Act, 1956

LawyerServices
w w w . L a w y e r S e r v i c e s . i n

Section 412   [ View Judgements ]

Repealed.


412. FORMS AND PROCEDURE IN CASES REFERRED TO ADVISORY COMMISSION

OMITTED BY THE COMPANIES (AMENDMENT) ACT, 1965, W.E.F. 15-10-1965.

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