Companies Act, 1956

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Section 406   [ View Judgements ]

Application of sections 539 to 544 to proceedings under sections 397 and 398.


406. APPLICATION OF SECTION 539 TO 544 TO PROCEEDINGS UNDER SECTION 397 AND 398.

In relation to an application under section 397 or 398, section 539 to 544, both inclusive, shall apply in the form set forth in Schedule XI.

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