Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 380   [ View Judgements ]

Sections 324, 330 and 332 not to apply.


380. SECTIONS 324, 330 AND 332 NOT TO APPLY.

Sections 324, 330 and 332 shall not apply to secretaries and treasurers.

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