Section 357   [ View Judgements ]

Application of section 356 to case where business of company consists of the supply or rendering of any services.


357. APPLICATION OF SECTION 356 TO CASE WHERE BUSINESS OF COMPANY CONSISTS OF THE SUPPLY OR RENDERING OF ANY SERVICES.

Where and in so far as the business of a company consists in the supply or rendering of any services, the provisions of section 356 shall apply in respect of any such business procured for the company by it managing agent or any associate of its managing agent from any place outside India, in like manner a those provisions apply in respect of ales of any goods produced by a company which are effected from that place.

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