Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 355   [ View Judgements ]

Saving.


355. Saving
Sections 1[349 and 350] shall not apply to a private company unless it is a subsidiary of a public company.

1. Subs. by Act 53 of 2000, sec. 163, for "348 to 354" (w.e.f. 13-12-2000).

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