Section 354   [ View Judgements ]

Managing agent not entitled to office allowance but entitled to be reimbursed in respect of expenses.


354. MANAGING AGENT NOT ENTITLED TO OFFICE ALLOWANCE BUT ENTITLED TO BE REIMBURSED IN RESPECT OF EXPENSES.

The managing agent shall be paid any office allowance, but he may be reimbursed in respect of any expenses incurred by him on behalf of the company and sanctioned by the Board or by the company in general meeting; and nothing contained in sections 348 to 353 shall be deemed to prohibit his being so reimbursed.

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