Section 329   [ View Judgements ]

Variation of managing agency agreement.


329. VARIATION OF MANAGING AGENCY AGREEMENT.

A resolution of the company in general meeting shall be required for varying the terms of a managing agency agreement; and before such a resolution is passed, the previous sanction of the Central Government shall be obtained therefor.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon