Companies Act, 1956

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Section 324A   [ View Judgements ]

Abolition of managing agencies and secretaries and treasurers.


324A. Abolition of managing agencies and secretaries and treasurers.
1[324A. Abolition of managing agencies and secretaries and treasurers.-
[Rep. by the Companies (Amendment) Act, 2000 (53 of 2000), sec. 159 (w.e.f. 13-12-2000).]]

1. Section 324A ins. by Act 17 of 1969, sec. 4 (w.e.f. 28-5-1969).

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