Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 273   [ View Judgements ]

Saving


273. Saving
Sections 270 1 [and 272] shall not apply to a private company, unless it is a subsidiary of a public company.



1. Substituted by Companies (AMENDMENT) Act, 1965 w.e.f. 15-10-1965

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