Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 261   [ View Judgements ]

Certain persons not to be appointed directors, except by special resolution.


261. CERTAIN PERSONS NOT TO BE APPOINTED DIRECTORS, EXCEPT BY SPECIAL RESOLUTION.

[Redundant after abolition of the system of managing agents by Act 17 of 1969 with effect from 3-4-1970]

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