Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 156   [ View Judgements ]

Omitted.


156. NOTICE TO REGISTRAR OF RECTIFICATION OF REGISTER.

OMITED BY THE COMPANIES (AMENDMENT) ACT, 1988, SECTION 21, W.E.F. 31-5-1991.

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