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Companies Act, 1956
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 155 [
View Judgements
]
Omitted.
155. POWER OF COURT TO RECTIFY REGISTER OF MEMBERS.
OMITTED BY THE COMPANIES (AMENDMENT) ACT, 1988, SECTION 21, W.E.F. 31-5-1991.
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