Section 152A   [ View Judgements ]

Register and index of beneficial owners.


152A. Register and index of beneficial owners to be of debenture holder
1[152A. Register and index of beneficial owners to be of debenture holder

The register and index of beneficial owners maintained by a depository under section 11 of the Depositories Act, 1996, shall be deemed to be an index of members and register and index of debenture holders, as the case may be, for the purposes of this Act.]

1. Inserted by Act 22 of 1996, sec. 30 and Sch. (w.r.e.f. 20-9-1995).

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon