Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 122   [ View Judgements ]

Specific performance of contract to subscribe for debentures.


122. SPECIFIC PERFORMANCE OF CONTRACT TO SUBSCRIBE OR DEBENTURES.

A contract with a company to take up and pay for any debentures of the company may be enforced by a decree for specific performance.

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