Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 10D   [ View Judgements ]

Omitted.


10D. APPEALS AGAINST DECISIONS, ETC., OF THE TRIBUNAL.

[Omitted by the Companies Tribunal (Abolition) Act, 1967, (17 of 1967), section 4 and Schedule with effect from 1-7-1967.]

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