Section 108H   [ View Judgements ]

Construction of certain expressions used in sections 108A to 108G.


108H. Construction of certain expressions used in sections 108A to 108G
1[108H. Construction of certain expressions used in sections 108A to 108G.

The expression "group", "same management", "financial institution", "dominant undertaking" and "owner" used in sections 108A to 108G (both inclusive), shall have the meanings respectively assigned to them in the Monopolies and Restrictive Trade Practices Act, 1969.]

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