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Pre-Litigation Solution
Notice Management
Notice Generation & Templates
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Manage Scheduling with Auto Court Data Integration
Practice Management / Matter Management - Custom Workflows
Research & Legal Tools
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100+ All India Manuals' Comparitive Ciataions
Write Articles - Get Published
Ready, Topic-wise Case Law Diaries
Delivery of judgements - alerts on documents
Acts / Laws / Statutes / Amendments / Forms
Calculators - Court Fee, Property Conversion, and many more
Police Stations (w Jurisdiction), Advocates, and more directories
Intellectual Property [ markMyIP ]
www.markMyIP.com
Causelists - CyAT, IPAB, Daily / Monthly
Patents Manage & Search ALL
Copyrights Manage & Search ALL
TradeMarks Manage & Search ALL
AUTO SOURCED - TM / © / Patents
Auto Aggregation of Related Dates, Documents & Much More
Public Search of Marks
TM Likely Infringement Alerts
TM Pre Filing Similarity Search
Analytics, alerts, reminders & more
Compliance [ CompliSync ]
www.CompliSync.com
Monitor & Centralize Compliance
Assign, search, filter, sort & more
Time based / Event based / ect - Configure
Alerts on related GRs, Notifications, Circulars, Gazettes, etc
Professional Assistance & Interaction
Updates on law changes and impact
Analytics, Escalation, Highlight Risks
Multiple Roles / Levels for Access
Contracts [ ContractEXE ]
www.ContractEXE.com
Maintain and Manage Lifecycle
Workflow, Renewals, Action Items, Alerts, etc
Text, Data & Intelligence Extraction
PCTMS - Post Contract Tracking Management System **
Clause Library AND Ready Formats
Collaborative Tools Available
Central Repository of all documents
Auto summary and keywording for contracts
Digital Signature Integration
LegaTrace - Tracing Legal Info Across India
www.LegaTrace.com
Litigation Reports - Detailed
Trace Litigation, MCA, ROC, Info
Defaulter Lists - Across the country
GST, PAN, IP Ownership, Social Media, and much more
FIR Search*
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Find Execution Partners
Litigation Management*
Arbitration & Mediation
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