At, Supreme Court of India
By, THE HONOURABLE MR. JUSTICE UDAY UMESH LALIT & THE HONOURABLE MS. JUSTICE INDU MALHOTRA
For the Appearing Parties: Vikramjit Banerjee, ASG, Praveena Gautam, Ashish Rana, Rashmi Malhotra, Harshit Garg, Advocates, Anil Katiyar, AOR.
Judgment Text
1. The special leave petition is dismissed on the ground of delay.2. Pending applications, if any, shall also stand
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disposed of.