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Commissioner of Income Tax Kolkata - III v/s Ambo Agro Products Pvt. Ltd.
Special Leave Petition (Civil) Diary No. 10097 of 2019
Decided On, 22 April 2019
At, Supreme Court of India
By, THE HONOURABLE MR. JUSTICE ASHOK BHUSHAN & THE HONOURABLE MR. JUSTICE K.M. JOSEPH
For the Appearing Parties: Sanjay Jain, ASG, Dhurv Agarwal, Sr. Advocate, Anita Sahani, Rupesh Kumar, Advocate, Anil Katiyar, AOR.
Judgment Text
1. Delay condoned.2. The special leave petition is dism
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issed.