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Commissioner of Income Tax (Exemptions) v/s Ahmadabad Urban Development Authority
Special Leave Petition (Civil) Diary No. 4113 of 2019
Decided On, 15 April 2019
At, Supreme Court of India
By, THE HONOURABLE MR. JUSTICE S.A. BOBDE & THE HONOURABLE MR. JUSTICE S. ABDUL NAZEER
For the Appellant: Sanjay Jain, ASG, Manish Pushkarna, Meenakshi Grover, V.K. Kundru, Advocates, Anil Katiyar, AOR. For the Respondent: Mukul Rohatgi, Sr. Advocate, Mahesh Agarwal, Aastha Mehta, E.C. Agrawala, Advocates.
Judgment Text
1. Delay condoned.2. Leave grant
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ed.