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Commissioner of Income Tax-9 v/s M/s. Russan Pharma Ltd. Through its Manager

    Petition(s) for Special Leave to Appeal (C)......CC No. 15578 of 2016
    Decided On, 09 May 2019
    At, Supreme Court of India
    By, THE HONOURABLE MR. JUSTICE ROHINTON FALI NARIMAN & THE HONOURABLE MR. JUSTICE VINEET SARAN
    For the Appearing Parties: Vikramjit Banerjee, ASG, Ashok K. Srivastava, Archana Pathak Dave, Advocates, Anil Katiyar, AOR.


Judgment Text
Delay condoned.The special leave petition is dismissed.Pending applications, if any, shall also stand d

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isposed of.
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