Code of Criminal Procedure (Amendment) Act, 1991


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Section
 Section Title
  Status : Sections 2, to 21, 23 to 29, Clauses (i) and (iii) of section 30 and sections 31 to 52 repealed by the Repealing and Amending Act, 2001
  1 Short title and commencement View Judgements
  2 Amendment of section 197 View Judgements



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