Section 44   [ View Judgements ]

Amendment of section 123


In section 123 of the principle Act,-



(i)in sub-sections (3), (4) and (5), for the words "Chief Justice or Chief Judge", wherever they occur, the words "High Court" shall, subject to such grammatical variations as may be necessary, be substituted;



(ii)in sub-section (3), the proviso shall be omitted.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon