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Code of Civil Procedure (Amendment) Act, 1976
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 4 [
View Judgements
]
Amendment of section 8
In section 8 of the principle Act, the Explanation shall be numbered as Explanation I, and after Explanation I as so numbered, the following Explanation shall be inserted, namely:-
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