Section 16   [ View Judgements ]

Substitution of new section for section 36


For section 36 of the principle Act, the following section shall be substituted, namely:-



"36.Application to orders.- The provisions of this Code relating to the execution of decrees (including provisions relating to payment under a decree) shall, so far as they are applicable, be deemed to apply to the execution of orders (including payment under an order).".

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