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Code of Civil Procedure (Amendment) Act, 1976
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S
e r v i c e s . i n
INTRODUCTION
An Act to amend the Code of Civil Procedure, 1908, and the Limitation Act, 1963. BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
