Code of Civil Procedure (Amendment) Act, 1976


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w w w . L a w y e r S e r v i c e s . i n
Section
 Section Title
  INTRODUCTION
  title CHAPTER I:PRELIMINARY View Judgements
  1 Short title and commencement View Judgements
  title CHAPTER II:AMENDMENT OF THE SECTIONS View Judgements
  2 Amendment of section 1 View Judgements
  3 Amendment of section 2 View Judgements
  4 Amendment of section 8 View Judgements
  5 Amendment of section 9 View Judgements
  6 Amendment of section 11 View Judgements
  7 Amendment of section 20 View Judgements
  8 Amendment of section 21 View Judgements
  9 Insertion of new section 21A View Judgements
  10 Amendment of section 24 View Judgements
  11 Substitution of new section for section 25 View Judgements
  12 Amendment of section 28 View Judgements
  13 Amendment of section 34 View Judgements
  14 Amendment of section 35A View Judgements
  15 Insertion of new section 35B View Judgements
  16 Substitution of new section for section 36 View Judgements
  17 Amendment of section 37 View Judgements
  18 Amendment of section 39 View Judgements
  19 Amendment of section 42 View Judgements
  20 Amendment of section 47 View Judgements
  21 Amendment of section 51 View Judgements
  22 Amendment of section 58 View Judgements
  23 Amendment of section 60 View Judgements
  24 Amendment of section 63 View Judgements
  25 Amendment of section 66 View Judgements
  26 Amendment of section 75 View Judgements
  27 Amendment of section 80 View Judgements
  28 Amendment of section 82 View Judgements
  29 Amendment of section 86 View Judgements
  30 Amendment of section 91 View Judgements
  31 Amendment of section 92 View Judgements
  32 Amendment of section 95 View Judgements
  33 Amendment of section 96 View Judgements
  34 Amendment of section 98 View Judgements
  35 Amendment of section 99 View Judgements
  36 Insertion of new section 99A View Judgements
  37 Substitution of new section for section 100 View Judgements
  38 Insertion of new section 100A View Judgements
  39 Amendment of section 102 View Judgements
  40 Substitution of new section 103 View Judgements
  41 Amendment of section 104 View Judgements
  42 Amendment of section 105 View Judgements
  43 Amendment of section 115 View Judgements
  44 Amendment of section 123 View Judgements
  45 Amendment of section 135A View Judgements
  46 Amendment of section 139 View Judgements
  47 Amendment of section 141 View Judgements
  48 Amendment of section 144 View Judgements
  49 Amendment of section 145 View Judgements
  50 Insertion of new section 148A View Judgements
  51 Insertion of new sections 153A and 153B View Judgements
  title CHAPTER III:AMENDMENT OF THE ORDERS View Judgements
  52 Amendment of Order I View Judgements
  53 Amendment of order II View Judgements
  54 Amendment of Order III View Judgements
  55 Amendment of Order V View Judgements
  56 Amendment of Order VI View Judgements
  57 Amendment of Order VII View Judgements
  58 Amendment of Order VIII View Judgements
  59 Amendment of Order IX View Judgements
  60 Amendment of Order X View Judgements
  61 Amendment of Order XI View Judgements
  62 Amendment of Order XII View Judgements
  63 Amendment of Order XIII View Judgements
  64 Amendment of Order XIV View Judgements
  65 Amendment of Order XV View Judgements
  66 Amendment of Order XVI View Judgements
  67 Insertion of new Order XVIA View Judgements
  68 Amendment of Order XVII View Judgements
  69 Amendment of Order XVIII View Judgements
  70 Amendment of Order XX View Judgements
  71 Insertion of new Order XXA View Judgements
  72 Amendment of Order XXI View Judgements
  73 Amendment of Order XXII View Judgements
  74 Amendment of Order XXIII View Judgements
  75 Amendment of Order XVI View Judgements
  76 Amendment of Order XVII View Judgements
  77 Amendment of Order XXVIIA View Judgements
  78 Amendment of Order XXX View Judgements
  79 Amendment of order XXXII View Judgements
  80 Insertion of new Order XXXIIA View Judgements
  81 Amendment or Order XXXIII View Judgements
  82 Amendment of Order XXXIV View Judgements
  83 Amendment of Order XXXVI View Judgements
  84 Amendment of Order XXXVII View Judgements
  85 Amendment of Order XXXVIII View Judgements
  86 Amendment of Order XXXIX View Judgements
  87 Amendment of Order XLI View Judgements
  88 Amendment of Order XLII View Judgements
  89 Amendment of Order XLIII View Judgements
  90 Amendment of Order XLIV View Judgements
  91 Amendment of Order XLV View Judgements
  92 Amendment of Order XLVII View Judgements
  title CHAPTER IV:AMENDMENT OF THE Forms View Judgements
  93 Amendment of Appendix A View Judgements
  94 Amendment of Appendix B View Judgements
  95 Amendment of Appendix E View Judgements
  96 Amendment of Appendix H View Judgements
  title CHAPTER V:REPEAL AND SAVINGS View Judgements
  97 Repeal and savings View Judgements
  title CHAPTER VI:AMENDMENT OF THE LIMITATION ACT, 1963 View Judgements
  98 Amendment of Schedule of Act 36 of 1963 View Judgements



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