Code of Civil Procedure (Amendment) Act, 1973


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w w w . L a w y e r S e r v i c e s . i n
Section
 Section Title
  INTRODUCTION
  1 Short title View Judgements
  2 Substitution of new section for section 109 View Judgements
  3 Omission of section 110 View Judgements
  4 Amendment of the First Schedule View Judgements



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