Coconut Development Board Act, 1979


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Declaration as to expediency of control by the Union View Judgements
  3 Definitions View Judgements
  4 Establishment and constitution of the Board View Judgements
  5 Salary and allowances and other conditions of service of Chairman and allowances of members View Judgements
  6 Resignation of members View Judgements
  7 Officers of the Board and other staff View Judgements
  8 Special provision for transfer of employees to the Board View Judgements
  9 Committees of the Board View Judgements
  10 Functions of the Board View Judgements
  11 Dissolution of the Board View Judgements
  12 Grants and loans by the Central Government View Judgements
  13 Constitution of Coconut Development Fund View Judgements
  14 Borrowing powers of the Board View Judgements
  15 Accounts and audit View Judgements
  16 Directions by Central Government View Judgements
  17 Returns and reports View Judgements
  18 Protection of action taken in good faith View Judgements
  19 Power to make rules View Judgements
  20 Power to make regulations View Judgements
  21 Rules and regulations to be laid before Parliament View Judgements



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