Central Universities (Amendment) Act, 2009


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Insertion of section 3A View Judgements
  3 Amendment of the First Schedule to the principal Act View Judgements
  4 Repeal and savings View Judgements



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