Central Silk Board (Amendment) Act, 1953


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of long title and preamble, Act LXI of 1948 View Judgements
  3 Substitution of new section for section 2 in Act LXI of 1948 View Judgements
  4 Amendment of section 4, Act LXI of 1948 View Judgements
  5 Amendment of section 7, Act LXI of 1948 View Judgements
  6 Amendment of section 8, Act LXI of 1948 View Judgements
  7 Amendment of section 10, Act LXI of 1948 View Judgements
  8 Amendment of section 13, Act LXI of 1948 View Judgements
  9 Amendment of section 14, Act LXI of 1948 View Judgements
  10 Insertion of new section 15A in Act LXI of 1948 View Judgements
  11 Omission of section 17, Act LXI of 1948 View Judgements
  12 Validation of certain acts and indemnity in respect thereof View Judgements



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