for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




Central Silk Board (Amendment) Act, 1952


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title View Judgements
  2 Amendment of section 4, Act LXI of 1948 View Judgements
  3 Amendment of section 6, Act LXI of 1948 View Judgements
  4 Amendment of section 13, Act LXI of 1948 View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon