Central Provinces Laws Act, 1875


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Section
 Section Title
  INTRODUCTION
  1 Short title View Judgements
  2 Repeal of enactments and rules View Judgements
  3 Certain enactments to be deemed to be in force View Judgements
  4 Confirmation of existing Acts View Judgements
  5 -n/a- View Judgements
  6 Rules in cases not expressly provided for View Judgements
  7 Articles exempt from attachment View Judgements
  8 Power to make subsidiary rules View Judgements
  9 Penalty for breach of rules View Judgements
  10 Publication of rules Force of rules View Judgements
  11 Local repeal in part of code of civil Procedure View Judgements
  12 Sections substituted in same Code [1] View Judgements



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