Central Excise (Settlement of Cases) Rules, 2001


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1. Short title, extent and commencement
  2. Form and manner of Application
  3. Disclosure of information in the application for settlement of cases
  4. Manner of Provisional Attachment of Property
  5. Fee for Copies of reports
  Appendix I
  Annexure II



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